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Manipur HC Directs State to Not Deny Food-Grains to Non-Vaccinated Beneficiaries Under PMGKAY - (25 Aug 2021)

CIVIL

Manipur High Court has passed an interim direction asking the State authorities to not deny supply of food-grains to such beneficiaries under the PMGKAY scheme, who are yet to be vaccinated against Covid-19.

Tags : MANIPUR HIGH COURT   FOOD-GRAINS TO NON-VACCINATED BENEFICIARIES  

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