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Karnataka HC Directs State to Take Steps to Provide Textbooks to Students - (25 Aug 2021)

EDUCATION

Karnataka High Court observed that asking students to attend schools without providing them textbooks and notebooks is meaningless and purposeless. The Court has directed the State government to place on record a status report indicating the steps taken to provide textbooks to the students of standards 9th and 10th, studying in government and aided institutions.

Tags : KARNATAKA HIGH COURT   PROVISION OF TEXTBOOKS  

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