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P&H HC Restrains Special CBI Judge from Pronouncing Verdict in Ranjit Singh Murder Case - (25 Aug 2021)

CRIMINAL

Punjab and Haryana High Court has restrained the special CBI judge, Panchkula from pronouncing the verdict in the Ranjit Singh's murder case, who was allegedly killed by Dera Chief Gurmeet Ram Rahim Singh.

Tags : PUNJAB AND HARYANA HIGH COURT   RANJIT SINGH MURDER CASE  

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