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Madras HC Directs Indian Bank to Return to Channai Port Trust Amount Following Fraudulent Transaction - (25 Aug 2021)

CIVIL

Madras High Court has directed Indian Bank, Koyambedu branch, to return to Chennai Port Trust (CPT) Rs. 55.19 crore out of Rs. 100.57 crore that had got mired into a controversy following certain fraudulent transactions now being probed by the Central Bureau of Investigation (CBI).

Tags : MADRAS HIGH COURT   INDIAN BANK  

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