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Delhi Government Notifies Medical Oxygen Production Promotion Policy 2021 - (25 Aug 2021)

GOODS AND SERVICES TAX

Delhi Government has notified the Medical Oxygen Production Promotion Policy 2021 and allowed 100% Reimbursement of GST in order to increase production of oxygen in Delhi through setting up of either new manufacturing enterprises or expanding the production capacity of existing units for uninterrupted oxygen supply to hospitals or nursing homes during the health crisis caused by Covid-19 or otherwise and to facilitate storage and transportation of Medical Oxygen in Delhi.

Tags : DELHI GOVERNMENT   MEDICAL OXYGEN PRODUCTION PROMOTION POLICY 2021  

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