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Delhi HC Directs Police to Handover Keys of Residential Premises in Nizammudin Markaz - (24 Aug 2021)

CRIMINAL

Delhi High Court has directed the Police to handover keys of her family's residential premises in the Nizamuddin Markaz which was locked by the Police since last one year in view of Tablighi Jamaat congregation for the purpose of sanitization and disinfection by the authorities.

Tags : DELHI HIGH COURT   RESIDENTIAL PREMISES IN NIZAMMUDIN MARKAZ  

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