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Delhi HC: Issuance of Legal Notice and Filing of Complaint Case Not Abetment of Suicide U/S 306 IPC - (24 Aug 2021)

CRIMINAL

Delhi High Court has held that issuance of a legal notice and filing of a complaint case against a person is not abetment of suicide within the meaning of sec. 306 of Indian Penal Code, 1860.

Tags : DELHI HIGH COURT   ABETMENT OF SUICIDE  

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