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Bombay HC Warns of Action on Deaths of Children Due to Malnutrition - (24 Aug 2021)

CIVIL

Bombay High Court has warned Maharashtra government of action if there are any more deaths of children due to malnutrition or a lack of medical attention in the State's tribal belt of Melghat in Amravati District.

Tags : BOMBAY HIGH COURT   DEATHS OF CHILDREN DUE TO MALNUTRITION  

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