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Allahabad HC Quashes NSA Detention of Accused in 'Journalist Shubham Tripathi Murder Case' - (24 Aug 2021)

CRIMINAL

Allahabad High Court has quashed the National Security Act, 1980 (NSA) detention of one Kanhaiya Awasthi, who is an accused in the Unnao-based journalist Shubham Mani Tripathi murder case.The Court has noted that there had been a cumulative delay in disposal of Awasthi's representation by the District Magistrate, Unnao as well as Central Government.

Tags : ALLAHABAD HIGH COURT   'JOURNALIST SHUBHAM TRIPATHI MURDER CASE'  

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