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Uttarakhand HC Seeks Response on Steps Taken by ICMR for Providing Bar Code on RTPCR Reports - (24 Aug 2021)

CIVIL

Uttarakhand High Court has sought response of the State Government on the steps taken by Indian Medical Research Council (ICMR) in issuing directions to all laboratories approved by it to mandatorily provide RTPCR reports with bar codes or QR codes.

Tags : UTTARAKHAND HIGH COURT   BAR CODE ON RTPCR REPORTS  

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