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Supreme Court Issues Notice on Plea Challenging 18% GST on DNB Doctors' Fee - (24 Aug 2021)

GOODS AND SERVICES TAX

Supreme Court has issued notice in a plea filed by Association of DNB Doctors against the imposition of 18% GST on fee deposited by DNB Candidates.

Tags : SUPREME COURT   18% GST ON DNB DOCTORS' FEE  

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