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Govt. Amends FEMA to Enable the Increase in FDI Limit in Insurance Sector - (24 Aug 2021)

FEMA

Government has notified the amendment in the Foreign Exchange Management (non-debt instruments) Rules, 2019 (FEMA) to enable the increase in foreign direct investment limit in the insurance sector upto 74%.

Tags : GOVERNMENT   FOREIGN EXCHANGE MANAGEMENT (NON-DEBT INSTRUMENTS) RULES   2019  

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