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Madras HC Advises Former TN CMs to Move Special Court Seeking Exemption from Personal Appearance - (24 Aug 2021)

CRIMINAL

Madras High Court has advised former Chief Ministers Edappadi K. Palaniswami and O. Panneerselvam of All India Anna Dravida Munnetra Kazhagam (AIADMK) to move applications before a special court seeking exemption from personal appearance in a criminal defamation case filed against them by former party spokesperson V. Pugazhendhi who was ousted for indulging in “anti-party activities”.

Tags : MADRAS HIGH COURT   EXEMPTION FROM PERSONAL APPEARANCE  

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