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SC Says, There is Nothing Explosive in Patiala House Courts Mob Violence Reports - (23 Feb 2016)

SC has said that there was nothing explosive in reports filed separately in sealed covers by Delhi Police, Registrar General of Delhi HC and its own team of lawyers who visited Patiala House courts to take stock of the mob violence of February 17.

Tags : SC   PATIALA HOUSE COURTS MOB VIOLENCE  

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