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Bombay High Court Stays Investigation Against Sony Pictures in FIR Over 'Scam 1992' Series - (23 Aug 2021)

CRIMINAL

Bombay High Court has stayed the investigation on Pune Police FIR in which Karad Urban Co-operative Bank (KUCB) claimed to be defamed by the web series 'Scam 1992: The Harshad Mehta story,' which aired on SonyLIV App.

Tags : BOMBAY HIGH COURT   'SCAM 1992' SERIES  

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