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SC: Can Dismiss New Arunachal Government - (23 Feb 2016)

SC has refused to pass an interim order on a fervent plea of Congress against "illegal" swearing-in of its rebel leader Kalikho Pul-led government in Arunachal Pradesh, saying it can "set the clock back" if the Governor's actions are found unconstitutional.

Tags : SC   ARUNACHAL GOVERNMENT  

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