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Allahabad High Court: Non-Cutting of Beard by Police Official is Misdemeanour - (23 Aug 2021)

CIVIL

Allahabad High Court has observed that non-cutting the beard by a police official despite there being a direction/circular issued by Higher Officials that police personnel should not have a beard, is not only a wrong behaviour but the same is misdemeanour, misdeed, and delinquency of such official.

Tags : ALLAHABAD HIGH COURT   NON-CUTTING OF BEARD BY POLICE OFFICIAL  

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