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Consumer Court, Bengaluru: Matrimonial Portal Can Only Facilitate and Not Guarantee Marriage - (23 Aug 2021)

CONSUMER

Consumer Court, Bengaluru, while dismissing a complaint filed by a 35-year-old man against an online matrimonial service provider, said that a matrimonial portal can only facilitate marriage and not guarantee marriage.

Tags : CONSUMER COURT   MATRIMONIAL PORTAL  

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