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Delhi HC Dismisses Plea of Two Female ITBP Constables Seeking Redeployment in Afghanistan - (23 Aug 2021)

CIVIL

Delhi High Court has dismissed a plea filed by two female constables working with Indo Tibetan Border Police (ITBP) who sought redeployment at the Indian Mission, Afghanistan. The Court has observed that the issues with regards to deployment and re-deployment of personnel based at a foreign mission are purely administrative in nature which cannot be interfered by the Courts.

Tags : DELHI HIGH COURT   REDEPLOYMENT IN AFGHANISTAN  

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