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Delhi HC: Lower Courts May Not be Bound by SC Decision When Another SC Bench Refers to Larger Bench - (23 Aug 2021)

CIVIL

Delhi High Court has remarked that once a Supreme Court Bench has doubted the correctness of an earlier bench of equal strength and referred the issue to a larger bench, the lower Courts may not be bound to follow the earlier decision.

Tags : DELHI HIGH COURT   CORRECTNESS OF DECISION  

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