SC Awards Rs.1 Lakh Compensation to Daily-Wage Workers in 25-Year-Old Bihar Dues Case  ||  Supreme Court Questions Women’s Safety Progress, Orders CCTV, Lighting and Increased Police Patrols  ||  Rajasthan HC: Passport can be Issued to Minor in Single Mother's Sole Custody without Father's Name  ||  Rajasthan HC: One Voter's Absence cannot Halt Election or Warrant Re-Poll  ||  Delhi HC: Stridhan Recovery Alone Cannot Justify Custodial Interrogation  ||  Delhi HC: Rape Victim's Hearing Necessary before Bail is Granted to Accused  ||  Gujarat HC: Family Suit Can Be Shifted to Wife’s Residence Due to Travel, Childcare Duties  ||  Delhi High Court Orders NTA to Reissue Lost NEET-UG Scorecards to Foreign Medical Graduates  ||  MP HC: Firearm Licence Suspension Unjustified Solely due to Criminal Case Pendency  ||  Delhi HC: Re-Arrest Without Magistrate's Permission Invalid if Earlier Arrest was Vitiated    

SC Disposes Plea Against Cow Slaughter, Elephant Poaching, Animal Killing - (23 Aug 2021)

ENVIRONMENT

Supreme Court has disposed of a plea raising concerns of the slaughter of cows, poaching of elephants, killing of wild animals for crop protection and animal sacrifices in religious practices, observing that it is an aspect of enforcement and it is for the Executive to take appropriate action.

Tags : SUPREME COURT   COW SLAUGHTER   ELEPHANT POACHING   ANIMAL KILLING  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved