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AAR, Gujarat: 18% GST Payable on Mixed Supply of Instant Mix Flour of Gota or Methi Gota - (23 Aug 2021)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Gujarat has ruled that 18% Goods and Service Tax payable on the mixed supply of Instant mix flour of Gota or Methi Gota with Chutney powder or Kadi Chutney powder.

Tags : AUTHORITY OF ADVANCE RULING   INSTANT MIX FLOUR OF GOTA OR METHI GOTA  

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