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Madras HC Stays Construction of Multi-Storey Building to House Integrated Collectorate Complex - (23 Aug 2021)

CIVIL

Madras High Court has stayed the construction of a multi-storey building to house an integrated Collectorate complex for Kallakurichi district, carved out in 2019 by bifurcating Villupuram district.

Tags : MADRAS HIGH COURT   CONSTRUCTION OF MULTI-STOREY BUILDING  

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