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Supreme Court Allows Mining Baron Gali Janardhan Reddy to Visit And Stay in District of Bellary - (20 Aug 2021)

CIVIL

Supreme Court has allowed former Karnataka minister & mining baron, Gali Janardhan Reddy, accused in a multi-million illegal mining cases to visit and stay in the district of Bellary upon intimation of the same to the Superintendent of Police, Bellary.

Tags : SUPREME COURT   MINING BARON GALI JANARDHAN REDDY  

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