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Bombay High Court has refused to stay the release of Sanjay Leela Bhansali's Gangubai Kathiawadi, rej - (20 Aug 2021)

MEDIA AND COMMUNICATION

Bombay High Court has refused to stay the release of Sanjay Leela Bhansali's Gangubai Kathiawadi, rejecting an application by Kathiawadi's 'kin' for a temporary injunction against the makers of the film. The Court has also temporarily stayed defamation proceedings against the film's director Sanjay Leela Bhansali and lead actor Alia Bhatt.

Tags : BOMBAY HIGH COURT   RELEASE OF SANJAY LEELA BHANSALI’S GANGUBAI KATHIWADI  

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