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NGT Directs Odisha Government to Notify Elephant Corridors Within Two Months - (20 Aug 2021)

ENVIRONMENT

National Green Tribunal, Kolkata has directed the Odisha state government to notify the elephant corridors in terms of the elephant corridors as identified by the Asian Nature Conservation Foundation (ANCF) and the Action Plan on the time-line for implementation of the recommendations made by the ANCF, within a period of two months.

Tags : NATIONAL GREEN TRIBUNAL   ELEPHANT CORRIDORS  

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