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SC: Candidates with B.ED in Biological Science Eligible to Apply to Post of High School Assistant - (20 Aug 2021)

CIVIL

Supreme Court has held that candidates with B.ED degree in 'Biological Science' are eligible to apply to the post of High School Assistant (Natural Sciences) in government schools in Kerala. The Court has set aside the judgments of the Kerala High Court which held that B. Ed degree in 'Biological Science' was not a qualification for High School Assistant (Natural Sciences).

Tags : SUPREME COURT   CANDIDATES WITH B.ED IN BIOLOGICAL SCIENCE  

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