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Delhi HC Issues Notice to Hospital to Seek a Status Report on Community Service of 2 Youngsters - (19 Aug 2021)

CRIMINAL

Delhi High Court has issued notice to the Ram Manohar Lohia Hospital seeking a status report on joining of two youngsters who were directed to do a month's community service in the hospital, in order to sober them down. The direction was made while quashing a criminal case against them.

Tags : DELHI HIGH COURT   STATUS REPORT ON COMMUNITY SERVICE  

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