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Delhi HC Denies Bail to Basketball Coach Allegedly Sexually Assaulting 13 Yr-Old - (19 Aug 2021)

CRIMINAL

Delhi High Court has refused to grant bail to a 57-year old basketball coach accused of allegedly sexually assaulting a 13-year old girl after observing that the act of betrayal of trust at an early stage of life may inhibit the child from developing healthy interpersonal relationships in future.

Tags : DELHI HIGH COURT   BAIL TO BASKETBALL COACH ALLEGEDLY SEXUALLY ASSAULTING 13 YR-OLD  

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