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Delhi HC to Proceed With Single Bench Order If No Stay Granted By SC to Future Group - (19 Aug 2021)

ARBITRATION

Delhi High Court has told Future Group that it will proceed with order's compliance if stay is not granted by the Supreme Court within four weeks, while dealing with a plea seeking compliance of the single judge bench order allowing Amazon's application to enforce the emergency award against Future-Reliance deal.

Tags : DELHI HIGH COURT   AMAZON-FUTURE-RELIANCE DEAL  

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