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Delhi HC Dismisses PIL Seeking Development of Gautampuri Area in Delhi - (19 Aug 2021)

CIVIL

Delhi High Court has dismissed a Public Interest Litigation seeking development of the Gautampuri area in the national capital, upon observing that the Petitioner had not made even a single representation before the concerned authorities.

Tags : DELHI HIGH COURT   DEVELOPMENT OF GAUTAMPURI AREA IN DELHI  

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