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Supreme Courts Orders Stay on Disbursement of Compensation in 2012 Sea-Firing Incident - (19 Aug 2021)

CRIMINAL

Supreme Court has ordered a stay on the disbursement of the compensation of 2 crores to the owner of the boat named "St Antony" which was attacked by the Italian Marines in the 2012 sea-firing incident.

Tags : SUPREME COURT   DISBURSEMENT OF COMPENSATION IN 2012 SEA-FIRING INCIDENT  

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