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SC Closes Suo Moto Case for Monitoring Sexual Harassment Complaint Against Senior Special DGP - (19 Aug 2021)

CRIMINAL

Supreme Court has closed the suo moto case registered by the Madras High Court for monitoring investigation of sexual harassment complaint made by a IPS cadre woman officer against senior Special DGP Rajesh Das. The Court has said further monitoring of the investigation, as earlier directed by the High Court, is not called for.

Tags : SUPREME COURT   SEXUAL HARASSMENT COMPLAINT AGAINST SENIOR SPECIAL DGP  

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