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Delhi HC Expresses Concern Over Dismal Maintenance of Kalkaji Temple in Delhi - (19 Aug 2021)

CIVIL

Delhi High Court has expressed concern over the "dismal" maintenance of the Kalkaji Temple in the national capital. The Court has asked the local commissioner, appointed on the last date, to ascertain the collections/donations made to the Temple and check whether CCTV cameras installed inside its premises are operational.

Tags : DELHI HIGH COURT   DISMAL MAINTENANCE OF KALKAJI TEMPLE IN DELHI  

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