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Bombay HC Enhances Sentence in Acid Attack Case - (23 Feb 2016)

Bombay HC, while taking acid attack case, has observed that 7-year sentence awarded by trial court for this “inhuman and cruel act” was too meagre and definitely a miscarriage of justice and enhanced convict's sentence and uphold under the charge of attempt to murder.

Tags : BOMBAY HC  ACID ATTACK CASE  

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