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Gujarat HC Quashes Order Rejecting Application for Criminal Defamation Against Rahul Gandhi - (19 Aug 2021)

CIVIL

Gujarat High Court has quashed an order of the Surat Court rejecting the application filed by BJP MLA Purnesh Modi to examine 4 additional in a criminal defamation case filed by him against Wayanad MP & Congress Leader Rahul Gandhi.

Tags : GUJARAT HIGH COURT   APPLICATION FOR CRIMINAL DEFAMATION AGAINST RAHUL GANDHI  

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