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Delhi HC Issues Notice to Rajya Sabha Media Advisory Council on Journalist's Plea - (19 Aug 2021)

CIVIL

Delhi High Court has issued notice to the Rajya Sabha Media Advisory Committee on an appeal preferred by a journalist, assailing a single judge order refusing to interfere with the Committee's decision denying her press-pass for observing proceedings of the Parliamentary Committees.

Tags : DELHI HIGH COURT   RAJYA SABHA MEDIA ADVISORY COUNCIL  

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