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Delhi HC Issues Notice on Appeal Challenging Extension of Benefits of Advocate Welfare Fund - (19 Aug 2021)

CIVIL

Delhi High Court has issued notice on an appeal filed by the Delhi Government, challenging a single judge order for extension of benefits under CM Advocates' Welfare Scheme to lawyers who are residing in the NCR region but are practicing in Delhi.

Tags : DELHI HIGH COURT   EXTENSION OF BENEFITS OF ADVOCATE WELFARE FUND  

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