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SC Dismisses Ex-Maharashtra Home Minister Anil Deshmukh's Plea to Quash CBI FIR in Corruption Case - (19 Aug 2021)

CRIMINAL

Supreme Court has dismissed former Maharashtra Home Minister Anil Deshmukh's petition seeking to quash the FIR registered by the CBI over the corruption allegations raised by ex-Mumbai Police Commissioner Param Bir Singh.

Tags : SUPREME COURT   ANIL DESHMUKH  

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