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SC Turns Down Plea to Stay Notification Constituting Enquiry Commission for Pegasus Spyware Scandal - (19 Aug 2021)

CRIMINAL

Supreme Court has turned down a plea to stay the notification issued by West Bengal Government constituting an Enquiry Commission headed by former Supreme Court judge Justice Madan B Lokur to investigate into the allegations pertaining to the Pegasus spyware scandal.

Tags : SUPREME COURT   PEGASUS SPYWARE SCANDAL  

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