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SC Passes Interim Order to Allow Women to Take Admission Exam to NDA - (19 Aug 2021)

EDUCATION

Supreme Court has passed interim order to allow women to take the admission exam to National Defence Academy (NDA) scheduled for 5th September 2021 in a writ petition filed by Kush Kalra seeking permission for women candidates to appear for the NDA exam.

Tags : SUPREME COURT   ADMISSION EXAM TO NDA  

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