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DGFT Notifies Procedure and Criteria for Applications for Export of Antigen Tests - (19 Aug 2021)

CIVIL

Director-General of Foreign Trade (DGFT) has notified the Procedure and Criteria for submission, approval of applications for export of COVID-19 Rapid Antigen Testing kits. The quota for the export of COVID-19 Rapid Antigen Testing kits has been fixed for the month of July. The DGFT fixed 1176 Lakh COVID-19 Rapid Antigen Testing Kits for the period of August and September 2021.

Tags : DIRECTOR-GENERAL OF FOREIGN TRADE   APPLICATIONS FOR EXPORT OF ANTIGEN TESTS  

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