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Delhi HC Denies Bail to Nepali Citizen Accused of Dealing Narcotic Substances - (18 Aug 2021)

NARCOTICS

Delhi High Court has denied bail to a Nepal citizen accused of dealing in narcotics substances, observing that consequences of drug abuse menace can be experienced across the board from causing economic issues to social disintegration.

Tags : DELHI HIGH COURT   NEPALI CITIZEN ACCUSED OF DEALING NARCOTIC SUBSTANCES  

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