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Kerala High Court Permits Minor Girl to Accompany Her Father to Sabarimala Temple - (18 Aug 2021)

CIVIL

Kerala High Court has passed an interim order permitting a 9-yr-old girl to accompany her father to the Sabarimala temple for darshan. The Court has clarified that children can accompany vaccinated people in all activities they undertake.

Tags : KERALA HIGH COURT   MINOR GIRL TO ACCOMPANY HER FATHER TO SABARIMALA TEMPLE  

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