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MP HC Directs to Provide Assistance to Transgender in Getting ID Cards - (18 Aug 2021)

CIVIL

Madhya Pradesh High Court has directed the M.P. State Legal Service Authority to provide assistance to transgender across the State to help them in getting their Identity Cards/Transgender Cards, 'Ration' Cards, and 'Aadhar' Cards prepared.

Tags : MADHYA PRADESH HIGH COURT   ASSISTANCE TO TRANSGENDER  

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