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Allahabad HC Instructs Advocate General to Not Accept Any Case Diary Unless Certificate Appended - (18 Aug 2021)

CRIMINAL

Allahabad High Court has instructed the Advocate General for the State of Uttar Pradesh to not accept any case diary unless a certificate is appended to the same by the Investigating Officer that complete original or true copy of the same is being produced.

Tags : ALLAHABAD HIGH COURT   CASE DIARY  

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