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Delhi High Court Dismisses Plea Against 100% Seating in Metro/ Public Buses Amid Covid - (18 Aug 2021)

CIVIL

Delhi High Court has dismissed a plea challenging the decision of Delhi Government to permit 100% seating capacity in Metro as well as DTC and cluster buses plying in the national capital amid Covid-19 pandemic. The petition contended that only 50% seating capacity should be allowed.

Tags : DELHI HIGH COURT   100% SEATING IN METRO/ PUBLIC BUSES  

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