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Delhi HC Issues Notice on OCI Couple's Plea Seeking Parity with Domestic Couples for Child Adoption - (18 Aug 2021)

FAMILY

Delhi High Court has issued notice to CARA (Central Adoption Resource Authority) on a writ petition filed by an OCI couple, stating that despite having registered with CARA for adoption of a child in 2018, they have not received any referral till date; whereas applicants who registered subsequently have already received referrals.

Tags : DELHI HIGH COURT   OCI COUPLE   CHILD ADOPTION  

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