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Karnataka HC Grants Former CM Yediyurappa Time to File Objections - (18 Aug 2021)

CRIMINAL

Karnataka High Court has directed former Chief Minister B S Yediyurappa, his son and others to file their statement of objections to a petition seeking probe in an alleged corruption case against them, in two weeks.

Tags : KARNATAKA HIGH COURT   FORMER CM YEDIYURAPPA  

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