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CCI Nods for Reliance Communications-Sistema Shyam Merger - (22 Feb 2016)

Competition Commission of India (CCI) has approved proposed merger of Sistema Shyam Ltd's operations into Reliance Communications, paving way for the first major consolidation in the intensely competitive sector since 2009.

Tags : COMPETITION COMMISSION OF INDIA   SISTEMA SHYAM LTD   RELIANCE COMMUNICATIONS  

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